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Deletion of Standard Input-Output Norms (SION) No. A-468 of Chemical and Allied Product Group- (Ministry of Commerce and Industry) (29 Oct 2020)

MANU/DGFT/0170/2020

Commercial

In exercise of the powers conferred under Paragraph 1.03 of the Foreign Trade Policy, 3015 20. as amended from time to time, the Director General of Foreign Trade hereby deletes the SION A-468.

Effect of the Public Notice:

The Standard Input Output Norms (SION) for the export product 4.4 Diamino Diphenyl Amine -2- Sulphonic Acid are published in HBP Vol. II at two places, that is, at A-465 and A-468. The norms at SION A-465 are more precise. Hence, the norms at SION A-468 is deleted with immediate effect.

Tags : DELETION SION PRODUCT GROUP

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