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NGT Directs MoEF to Take Independent Decision over Reclassifying Land at Kopri - (25 Jan 2016)

National Green Tribunal (NGT) has directed Ministry of Environment and Forests (MoEF) to take an independent decision within three months on reclassifying land in the ecologically-sensitive area of Kopri in Thane which was being reclaimed for a Special Economic Zone (SEZ).

Tags : NATIONAL   GREEN TRIBUNAL   KOPRI IN THANE  

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