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SC Upholds Cost on DU College for Dismissing Professor While on Maternity Leave - (02 Nov 2020)

LABOUR AND INDUSTRIAL

Supreme Court has dismissed an appeal against a Delhi High Court Order which reinstated an ad-hoc Assistant Professor who had been removed from service by a Delhi University college during her maternity leave and upheld the cost of Rs. 50,000.

Tags : SUPREME COURT   DISMISSAL OF PROFESSOR ON MATERNITY LEAVE  

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