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Allahabad HC Denies Bail to Hafiz of Mosque Who Allegedly Molested a 9 Year Old Girl - (02 Nov 2020)

CRIMINAL

Allahabad High Court has refused to release a Hafiz (Priest) of a mosque on bail, who has been accused of molesting a 9-year-old girl.

Tags : ALLAHABAD HIGH COURT   HAFIZ WHO ALLEGEDLY MOLESTED 9 YEAR OLD GIRL  

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