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NGT Raps UP Govt. for Not Evicting People from Kalagarh Colonies - (25 Jan 2016)

National Green Tribunal (NGT) has rapped Uttar Pradesh Government over its non-compliance with Supreme Court orders directing eviction of residents from Kalagarh colonies, which fall in the most sensitive core area of the Corbett Tiger Reserve.

Tags : NATIONAL GREEN TRIBUNAL  UTTAR PRADESH GOVERNMENT  

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