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Bombay HC Pulls Up I&B Ministry Over Disclosure of Personal Details of RTI Applicants - (30 Oct 2020)

RIGHT TO INFORMATION

Bombay High Court has pulled up the Union Ministry of Information and Broadcasting after being informed that personal details of more than 4000 of Right to Information applicants were disclosed on the official website.

Tags : BOMBAY HIGH COURT   DISCLOSURE OF PERSONAL DETAILS OF RTI APPLICANTS  

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