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Orissa HC Directs Commissioner of Endowments to Extend Financial Assistance to Sevayats - (30 Oct 2020)

CIVIL

Orissa High Court has directed the Commissioner of Endowments to consider and dispose of the representation of Sevayats and other similarly situated Sevaks of the Maa Sarala Thakurani Temple and if possible, extend financial assistance.

Tags : ORISSA HIGH COURT   FINANCIAL ASSISTANCE TO SEVAYATS  

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