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P&H HC Asks for Details on FIRs Registered Against Serving Police Officers - (30 Oct 2020)

CRIMINAL

Punjab and Haryana High Court has asked for details of the First Information Reports registered against the serving police officers of all ranks in the State of Punjab including their nature.

Tags : PUNJAB AND HARYANA HIGH COURT   DETAILS ON FIRS REGISTERED AGAINST SERVING POLICE OFFICERS  

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