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Bombay HC Extends Operation of Order Allowing Advocates to Travel in Local Trains - (30 Oct 2020)

CIVIL

Bombay High Court has extended the operation of its previous order allowing all advocates registered with the Bar Council of Maharashtra and Goa and registered clerks to travel in local trains on daily passes issued by the High Court, till 1st December, 2020.

Tags : BOMBAY HIGH COURT   EXTENSION OF ORDER  

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