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Karnataka HC Grants Bail to Prime Accused Mansoor Khan in IMA Money Laundering Case - (30 Oct 2020)

CRIMINAL

Karnataka High Court has granted bail to Mohammad Mansoor Khan, prime accused in the 'I Monetary Advisory' (IMA) scam in a case registered with the Enforcement Directorate.

Tags : KARNATAKA HIGH COURT   IMA MONEY LAUNDERING CASE  

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