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HP High Court Denies Bail to Husband Accused of Posting Nudes of Wife - (29 Oct 2020)

CRIMINAL

Himachal Pradesh High Court has denied the benefit of Anticipatory Bail to a Husband accused of posting and uploading nude photographs of his wife in the public domain.

Tags : HIMACHAL PRADESH HIGH COURT   HUSBAND ACCUSED OF POSTING NUDES OF WIFE  

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