Income Tax Appellate Tribunal Revokes Penalty on Jamsetji Tata Trust - (29 Oct 2020)
DIRECT TAXATION
Income Tax Appellate Tribunal (ITAT) has revoked a Rs. 37 Crores penalty imposed on the Jamsetji Tata Trust by the income tax department, rejecting its contention that the assessee had concealed income.
Tags : INCOME TAX APPELLATE TRIBUNAL JAMSETJI TATA TRUST
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