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SC Dismisses Writ Petition Filed Against Handing Over Mulanthuruthy Church to Orthodox Group - (29 Oct 2020)

CIVIL

Supreme Court has dismissed a writ petition which was filed against the order of the High Court of Kerala directing the handing over of Mulanthuruthy Marthoman Church to Orthodox faction.

Tags : SUPREME COURT   MULANTHURUTHY MARTHOMAN CHURCH  

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