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Supreme Court Stays FIR Registered Against Journalist Who Was Covering 2018 Bharat Bandh - (29 Oct 2020)

CRIMINAL

Supreme Court has stayed a First Information Report registered against Yogesh Kumar Holkar, a journalist who had covered the 2018 Bharat Bandh protests in Morena, Madhya Pradesh.

Tags : SUPREME COURT   JOURNALIST COVERING 2018 BHARAT BANDH  

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