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SC Issues Notice Over Construction of Party Head Office in Violation of Environmental Norms - (28 Oct 2020)

ENVIRONMENT

Supreme Court has issued notice to the Telugu Desam Party and the state of Andhra Pradesh on a plea challenging the construction of the party state head office at Mangalagiri in violation of environmental norms.

Tags : SUPREME COURT   TELUGU DESAM PARTY   CONSTRUCTION OF PARTY HEAD OFFICE  

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