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SC Dismisses Plea Seeking Withdrawal of Z-Plus Security Cover to Ambani Brothers - (28 Oct 2020)

CRIMINAL

Supreme Court has dismissed a Petition seeking withdrawal of Z-plus security cover to the Ambani brothers and their family members but frowned upon the Bombay High Court’s view that police should provide high level security to those who perceived a threat to their life and were willing to pay for it.

Tags : SUPREME COURT   Z-PLUS SECURITY  

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