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Supreme Court Seeks High Courts' Response on 'Draft Rules of Criminal Practice' - (28 Oct 2020)

CRIMINAL

Supreme Court has during the suo moto proceedings related to inadequacies and inefficiencies in the criminal trial system, sought the response of all High Courts on the implementation of Draft Rules of Criminal Practice prepared by the amici curiae.

Tags : SUPREME COURT   'DRAFT RULES OF CRIMINAL PRACTICE'  

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