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Supreme Court Extends Deadline for Completion of Trial to Tarun Tejpal Rape Case - (28 Oct 2020)

CRIMINAL

Supreme Court has granted additional time to a Goa Court for completion of the trial in the alleged rape case against Tarun Tejpal, former editor-in-chief of Tehelka Magazine till 31st March, 2021.

Tags : SUPREME COURT   TARUN TEJPAL RAPE CASE  

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