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Delhi High Court Suspends Sentence of Former Union Minister Dilip Ray in Coal Scam Case - (28 Oct 2020)

CRIMINAL

Delhi High Court has suspended the sentence of 3 years given to former Union Minister Dilip Ray who was sentenced on Monday by a Special Central Bureau of Investigation Court for illegally allocating a coal block in Jharkhand to a private company in 1999.

Tags : DELHI HIGH COURT   COAL SCAM CASE   DILIP RAY  

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