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SC Stays Bombay HC Order Allowing Lalit Modi's Request for Cross-Examination of BCCI Officials - (27 Oct 2020)

FEMA

Supreme Court has stayed the Bombay High Court order in favour of fugitive Lalit Modi, who wanted to cross-examine Board of Control for Cricket in India officials in connection with a case of alleged Foreign Exchange Management Act, 1999 violation.

Tags : SUPREME COURT   LALIT MODI  

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