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Bombay HC Imposes Fine of Rs 1 Lakh on Social Worker Accused of Assaulting Doctor - (27 Oct 2020)

CRIMINAL

Bombay High Court imposed a hefty fine of Rs 1 Lakh on a Social Worker, accused of assaulting a Doctor and abusing medical staff of the hospital after a COVID patient's death.

Tags : BOMBAY HIGH COURT   SOCIAL WORKER ACCUSED OF ASSAULTING DOCTOR  

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