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Delhi High Court Dismisses NIFT Students Plea Against Fee Hike - (27 Oct 2020)

EDUCATION

Delhi High Court has passed an order dismissing the writ petition filed by the NIFT students against the 10% fee-hike for NRI quota students and 5% for non-NRI quota students, on the ground that the plea was vague and the fee hike cannot be termed as oppressive or arbitrary.

Tags : DELHI HIGH COURT   FEE HIKE  

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