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SC Asks Karnataka HC to Decide CCI Plea on Vacating Stay Against Ecommerce Giants - (27 Oct 2020)

MRTP/ COMPETITION LAWS

Supreme Court has asked the Karnataka High Court to decide the Competition Commission of India plea for vacating stay on the investigation against ecommerce giants Amazon and Flipkart for alleged anti-competitive practices.

Tags : SUPREME COURT   KARNATAKA HIGH COURT   VACATING STAY AGAINST ECOMMERCE GIANTS  

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