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SC Asks 2002 Gujarat Riots Victim Bilkis Bano to Approach Authorities for Job and Accommodation - (27 Oct 2020)

CIVIL

Supreme Court has asked Bilkis Bano, who was gang- raped when she was five months pregnant during the 2002 Gujarat riots, to approach the authorities concerned with her grievances over the job offer and accommodation provided by the State.

Tags : SUPREME COURT   BILKIS BANO  

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