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SC Rejects Plea for Interim Order for Implementation of 50% OBC Reservation in Medical College - (27 Oct 2020)

EDUCATION

Supreme Court has dismissed pleas filed by State of Tamil Nadu and AIADMK seeking interim order for implementation of 50% quota for Other Backward Classes in the All India Quota for undergraduate, post-graduate medical and dental courses in Tamil Nadu for the academic year 2020-2021.

Tags : SUPREME COURT   IMPLEMENTATION OF 50% OBC RESERVATION  

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