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Gujarat HC Quashes Complaint Against Home Minister Pradipsinh Jadeja for Alleged Poll Code Violation - (27 Oct 2020)

ELECTION

Gujarat High Court has quashed and set aside a criminal complaint filed against State Home Minister Pradipsinh Jadeja for the alleged violation of the model code of conduct during the 2007 Gujarat Assembly polls when he fought elections from Asarwa seat in Ahmedabad as a BJP candidate.

Tags : GUJARAT HIGH COURT   PRADIPSINH JADEJA  

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