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Bombay HC Rejects Anticipatory Bail to Man Who Assaulted Cop - (27 Oct 2020)

CRIMINAL

Bombay High Court has rejected an anticipatory bail application filed by a father and son duo who were accused of beating up a policeman who asked them to close down their shop, observing that assault on a public servant on duty cannot be tolerated.

Tags : BOMBAY HIGH COURT   ANTICIPATORY BAIL TO MAN WHO ASSAULTED COP  

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