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Karnataka HC: Public Gatherings for Protests Contributing to COVID-19 Spread in Bengaluru - (27 Oct 2020)

CIVIL

Karnataka High Court has said that public gatherings either for marking protests or for other reasons in the city of Bengaluru are contributing to the spread of Covid-19, the State government and all the authorities must come down on such breaches with heavy hands.

Tags : KARNATAKA HIGH COURT   SPREAD OF COVID-19  

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