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Delhi HC Seeks EC's Reply on Plurals Party's Plea Seeking Common Symbol to Contest Bihar Polls - (27 Oct 2020)

ELECTION

Delhi High Court has sought the response of the Election Commission of India (ECI) on a plea filed by the newly formed political outfit, Plurals Party, seeking to use 'Chess Board' as an election symbol during the Bihar Assembly polls.

Tags : DELHI HIGH COURT   BIHAR POLLS  

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