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Allahabad HC Expresses Concern Over Misuse of Provision for Prevention of Cow Slaughter - (26 Oct 2020)

CRIMINAL

Allahabad High Court has expressed concern over frequent misuse of the provisions of Uttar Pradesh Prevention of Cow Slaughter Act, 1955, for implicating innocent persons.

Tags : ALLAHABAD HIGH COURT   MISUSE OF PROVISION FOR PREVENTION OF COW SLAUGHTER  

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