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Supreme Court Stays Contempt Proceeding Against Ex-CM Ramesh Pokhriyal Nishank - (26 Oct 2020)

CONTEMPT OF COURT

Supreme Court has stayed the Contempt proceedings initiated by Uttarakhand High Court in the case concerning alleged non-payment of rents by former Chief Minister of Uttarakhand, Ramesh Pokhriyal Nishank.

Tags : SUPREME COURT   RAMESH POKHRIYAL NISHANK  

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