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Allahabad HC Grants Protection from Arrest to Actor Nawazuddin Siddiqui in Molestation Case - (26 Oct 2020)

CRIMINAL

Allahabad High Court has granted protection from arrest to actor Nawazuddin Siddiqui and his four family members in connection to a molestation case filed by his estranged wife, Aliya.

Tags : ALLAHABAD HIGH COURT   NAWAZUDDIN SIDDIQUI  

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