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Rajasthan HC Directs Government to Issue Instructions for Payment of Interim Fees - (26 Oct 2020)

EDUCATION

Rajasthan High Court has directed the State Government to issue instructions regarding payment of interim fees by 28th October, 2020, considering the hardship being faced by private schools amid rampant demands to slash school fees.

Tags : RAJASTHAN HIGH COURT   PAYMENT OF INTERIM FEES  

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