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Punjab and Haryana HC Dismisses Doda Bail Petition - (22 Jan 2016)

Punjab and Haryana High Court has junked anticipatory bail petition filed by liquor baron Shiv Lal Doda, accused in the murder of a Dalit, Bheem Taank, on December 11 last year at his farmhouse in Abohar.

Tags : PUNJAB AND HARYANA HIGH COURT   SHIV LAL DODA    

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