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Bombay HC Allows Nanded Gurudwara Dusshera Procession - (26 Oct 2020)

CIVIL

Bombay High Court has allowed the 'Takht Sachkhand Shri Hazur Apchalnagar Sahib Board, Nanded' to conduct "Dusshera, Takht Isnan, Deepmala and Gurta Gaddi" procession as per the three centuries-old custom with some conditions.

Tags : BOMBAY HIGH COURT   NANDED GURUDWARA DUSSHERA PROCESSION  

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