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Karnataka HC Issues Notice on PIL Asking State Govt to Provide Laptops/Tablets to EWS Students - (26 Oct 2020)

EDUCATION

Karnataka High Court has issued notice to the State Government on a public interest litigation seeking directions to immediately formulate a plan of action to ensure the procurement and disbursal of low-cost laptops, tablets, and any other digital resources to school children belonging to the disadvantaged and economically weaker sections to allow them attend online classes.

Tags : KARNATAKA HIGH COURT   PROVIDE LAPTOPS/TABLETS TO EWS STUDENTS  

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