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Kerala HC Asks NUALS to Consider Granting Waiver on Fees for Gym & Bus Facility - (26 Oct 2020)

EDUCATION

Kerala High Court has directed the National University of Advanced Legal Studies (NUALS) to consider waiving of fees for Gym and Transit (Bus) facility as these services are not at all being used by students amid suspension of physical classes.

Tags : KERALA HIGH COURT   WAIVER ON FEES FOR GYM & BUS FACILITY  

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