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Delhi Court Extends Remand of Umar Khalid and Sharjeel Imam - (26 Oct 2020)

CRIMINAL

Delhi Court has allowed an Application moved by Delhi Police seeking for extension of remand of Umar Khalid and Sharjeel Imam in connection with a Delhi Riots case under Unlawful Activities (Prevention) Act, 1967 and extended the same till 20th November, 2020.

Tags : DELHI COURT   UMAR KHALID   SHARJEEL IMAM  

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