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Gauhati HC Issues Notice on Plea Challenging Exclusion of 'Online Media' from Media Fellowship - (23 Oct 2020)

EDUCATION

Gauhati High Court has issued notice to the Assam government over the exclusion of online media from its ''Media Fellowship'' for 2020-21, stating that the selection of candidates shall be subject to further orders.

Tags : GAUHATI HIGH COURT   MEDIA FELLOWSHIP  

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