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SEBI Disposes of Legal Proceedings in Bharti Insider Trading Allegation - (23 Oct 2020)

CAPITAL MARKET

Securities and Exchange Board of India has disposed of legal proceedings against Bharti Telecom, Sunil Bharti Mittal and two other senior officials in a case related to alleged violation of insider trading norms.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   BHARTI INSIDER TRADING ALLEGATION  

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