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Rajasthan HC Stays Proceedings Against Arun Shourie And 4 Others - (23 Oct 2020)

CRIMINAL

Rajasthan High Court has stayed the proceedings of a Trial Court, which had ordered the reopening of a probe against the former Union Minister Arun Shourie and 4 others over the sale/disinvestment of Laxmi Vilas Palace Hotel, Udaipur.

Tags : RAJASTHAN HIGH COURT   ARUN SHOURIE  

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