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MP HC Orders FIR Against Union Minister Narendra Singh Tomar, Ex-CM Kamal Nath - (23 Oct 2020)

CRIMINAL

Madhya Pradesh High Court has ordered filing of First Information report against Union Minister, Narendra Singh Tomar and ex-Chief Minister, Kamal Nath observing that despite the High Court's strict orders, the Political Gatherings were attended and addressed by candidates, political/governmental/State functionaries in the State in violation of COVID protocol.

Tags : MADHYA PRADESH HIGH COURT   NARENDRA SINGH TOMAR   KAMAL NATH  

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