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J&K HC Pulls Up Investigating Agencies for Delay in Action in Serious Cases - (23 Oct 2020)

CRIMINAL

Jammu and Kashmir High Court has pulled up the investigating agencies in the Union Territory for "sleeping over" criminal cases registered years ago, including cases containing serious allegation against Government officials, under the Prevention of Corruption Act, 1988.

Tags : JAMMU AND KASHMIR HIGH COURT   DELAY IN ACTION IN SERIOUS CASES  

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