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MP HC Stresses Need for Orientation Program for Fresher-Panel Lawyers - (23 Oct 2020)

CIVIL

Madhya Pradesh High Court has stressed on the need to provide Panel Lawyers, who are freshers and are representing the State for the first time, proper orientation course/training before they are allowed to represent the State before the High Court, noting that such lawyers are unable to assist the Court in a proper manner.

Tags : MADHYA PRADESH HIGH COURT   ORIENTATION PROGRAM FOR FRESHER-PANEL LAWYERS  

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