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Allahabad HC Orders Constant Police Surveillance on All Roads to Ensure People Wear Masks - (23 Oct 2020)

CIVIL

Allahabad High Court has ordered the Uttar Pradesh Government to constitute a Task Force to check that people moving out and about wear masks. The Court has also ordered that there should be constant surveillance of the police on all roads, from at least 07:00 AM to 10:00 PM.

Tags : ALLAHABAD HIGH COURT   PEOPLE TO WEAR MASKS  

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