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Delhi HC Refuses to Monitor Plea on Preventing Stubble Burning in Punjab, Haryana and UP - (23 Oct 2020)

CIVIL

Delhi High Court has refused to further monitor a plea seeking a direction to be issued to the Ministry of Health & Family Welfare to take stern measures to prevent stubble burning in the States of Punjab, Haryana, and Uttar Pradesh, in light of the COVID-19 pandemic.

Tags : DELHI HIGH COURT   STUBBLE BURNING  

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