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Delhi HC Directs Police to Erect Barricades to Aid Entrance to Mosque - (22 Oct 2020)

CIVIL

Delhi High Court has directed the Delhi Police to ensure that the barricades are erected on the road at least 10 meters prior to the entrance of a 130-year-old Basant Nagar Mosque or ahead of the entrance of the Mosque, so as to ensure that in front of the Mosque there is no obstruction for the devotees, to enter through the gate of the Mosque.

Tags : DELHI HIGH COURT   BASANT NAGAR MOSQUE  

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