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Allahabad HC Grants Bail to UP's Revenue Official in Yamuna Expressway Land Scam - (22 Oct 2020)

CRIMINAL

Allahabad High Court has allowed the second bail application filed by a Revenue Official in Uttar Pradesh's Ghaziabad district in connection with the Rs. 126 crore Yamuna Expressway land scam (YEIDA land scam).

Tags : ALLAHABAD HIGH COURT   YAMUNA EXPRESSWAY LAND SCAM CASE  

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