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Delhi HC Allows Plea to Get Witness Statement in Alleged Assault of Anshu Prakash - (22 Oct 2020)

CRIMINAL

Delhi High Court has allowed the plea of Chief Minister, Arvind Kejriwal and deputy Chief Minister, Manish Sisodia to get a statement of one of the witnesses in a case related to alleged assault of then chief secretary Anshu Prakash in 2018.

Tags : DELHI HIGH COURT   ANSHU PRAKASH  

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