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SC Allows Caretaker Trust to Operate Bank Accounts Towards Philanthropic Causes - (22 Oct 2020)

CIVIL

Supreme Court has allowed the Maharawal Khewaji Trust that manages the Rs 20,000 Crores worth property of the last ruler of the erstwhile princely state of Faridkot, Harinder Singh Brar, to operate its bank accounts for making payments towards philanthropic causes.

Tags : SUPREME COURT   OPERATION OF BANK ACCOUNTS  

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